About the Organisation
Urja Praxis Advocates & Solicitors is a law firm specialising in electricity and infrastructure regulatory litigation, commercial disputes, and allied matters.
Eligibility
Students in their 3rd year or higher of a 5-year law course, or in their 2nd year or higher of a 3-year law course.
Perks
Hands-on exposure to regulatory litigation and commercial matters, and the opportunity to develop strong legal research and drafting skills.
Nature of Internship
Involves legal research, drafting, and assistance in ongoing regulatory and commercial litigation matters.
Location
2nd Floor, C-37, Block C, Nizamuddin East, New Delhi, Delhi 110013
No. of Interns
1
Duration
15 April 2026 to 30 May 2026
Stipend
No Stipend
How to Apply?
Applicants are requested to submit their CV along with a brief cover note, which should include a short paragraph (3–4 lines) explaining how they distinguish themselves in legal research.
Applications may be sent to harsh@urjapraxis.com with the subject line: Name | Year of Study | Preferred Date of Joining.
Applications received without the specified subject line will not be entertained.
Fee
None
Contact
harsh@urjapraxis.com
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